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State of Rajasthan - Section

Section 217 in Rajasthan Panchayati Raj Rules, 1996

217. Specimen Signature.

- Specimen signatures of Vikas Adhikari/ Pradhan and Chief Executive Officer/Pramukh shall be sent to District Treasury and concerned Sub-treasury. In case of Panchayat, specimen signature of Sarpanch/Secretary shall be sent to Bank Post Office concerned in which accounts are maintained.