Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Uttar Pradesh - Subsection Section 1(h) in Rules under the United Provinces Excise Act, 1910 (h)the levy of tax on the retail sales of motor spirit under the U. P. Sales of Motor Spirit Taxation Act, 1939, as amended by the Amending Act of 1957; and
