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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Jharkhand - Subsection

Section 13(1)(c) in Bihar Factories Rules, 1950

(c)to file a complaint in Court against the manager or the occupier of a factory or against both or against any other person liable to be punished under the Act and to prosecute, conduct or defend before a court any complaint or other proceeding arising under the Act or in discharge of his duties as an Inspector;