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[Cites 0, Cited by 0] [Section 793] [Entire Act]

Bengal Presidency - Subsection

Section 793(a) in Police Regulations, Bengal , 1943

(a)Selected constables and naiks of district Special Armed Forces shall be sent to the Police Training College for instruction in drill in order to qualify for promotion to the rank of head constable and to act as Drill Instructor. Constables and naiks from the Armed Police Battalions will be sent to the headquarters of the Eastern Frontier Rifles.