Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 47 in Ayush and Health Sciences University of Chhattisgarh Act, 2008 47. Residence of the students. - Student of the university shall reside in the accommodation provided or approved by the university if so required by the ordinances.
