Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Assam - Section

Section 21 in The Assam Health Establishments Act, 1993

21. Saving.

- Nothing contained in this Act, rules and regulations framed thereunder shall apply to health establishment established mainly by the State Government, Central Government, Defence, Railway, public Sector Undertakings an local authority.