Section 264(1)(b) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

[Cites 0, Cited by 0] [Section 264(1)] [Section 264] [Entire Act]

(b)Submission of annual budget, annual report and audited accounts to the Government under Sections 25, 26 and 27(5) respectively of the Act,

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