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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(3) in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965

(3)It shall come into force in such area and on such date as the State Government may by notification in the Gazette appoint; and different dates maybe appointed for different areas of Uttar Pradesh.