Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 62 in Assam Opium Rules 62. Prohibition of sale or delivery to young person. - No licensed druggist shall sell or deliver any medicinal drugs or poppy-heads to any person under the age of 18 years, whether for consumption by such person or by any other person.
