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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Kerala - Subsection

Section 45(2)(b) in Kerala Agricultural University Act, 1971

(b)The monies in the Foundation Fund shall be invested in the securities mentioned or referred to in clauses (a) to (d) of section 20 of the Indian Trusts Act, 1882 (Central Act 2 of 1882).