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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(4) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(4)Without prejudice to the powers conferred by this Act on the State Government, the Vice-Chancellor shall ensure the faithful observance of the provisions of this Act and the statutes and he shall exercise all such powers, as may be necessary in that behalf.