Calcutta High Court
David Albert Samuel ... vs Unknown on 25 January, 2024
OD-6
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Testamentary and Intestate Jurisdiction
ORIGINAL SIDE
PLA/322/2015
IA NO: GA/2/2022
GA/3/2022
IN THE GOODS OF:
DAVID ALBERT SAMUEL SILLIMAN(DECEASED)
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : 25th January, 2024.
Appearance:
Mr. Raj Ratna Sen, Adv.
Ms. Sonali Ghosh, Adv.
Mr. Dipendra Nath Chunder, Adv.
...for the executor.
Mr. N. Misra, Adv.
...for the beneficiaries.
Mr. Siddhartha Mitra, Sr. Adv.
Ms. R.S. Mitra, Adv.
...for the Esthen Silliman.
The Court:- Mr. Raj Ratna Sen, learned Counsel, is appearing for the executor and Mr. Misra, learned Counsel, is appearing for the beneficiaries and Mr. Siddhartha Mitra, learned Senior Counsel is appearing for the applicant of GA No. 3 of 2022.
Counsel for the applicant in GA No. 3 of 2022 has filed the affidavit duly apostiled from the embassy of Israel after serving the copy to the learned Counsel for the respective parties. Let the same be kept with record.2
Counsel for the beneficiaries submits that though the beneficiaries have sent the e-mail and has filed the same before this Court but the said e-mail is required some authentication.
Accordingly, Counsel for the beneficiaries submits that he will take appropriate steps for getting the e-mail through the embassy of Israel and prays for time.
In view of the submission made by the Counsel for the beneficiaries, the case is adjourned for four weeks.
Let the matter appear on 27th February, 2024.
(KRISHNA RAO, J.) Sbghosh