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[Cites 0, Cited by 0] [Section 101] [Entire Act]

Union of India - Subsection

Section 101(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)The term 'State Reception' shall ordinarily comprise of the following-
(i)Gun Salute.
(ii)Playing of the full version of the National Anthem of the State concerned followed by the Full version of our own.
(iii)Guard of Honour.
(iv)Reception at the airport or seaport or railway station by the President or his representative and/or Cabinet Ministers.
(v)Stay for the first night with the President at the Rashtrapati Bhawan.
(vi)State Banquet by the President (optional).