(2)[ An application for the grant and renewal of travelling agent's licence /tour operator's/ excursion agent's licence [(shall be made to Tourism Department of the State Government in form T.T.O. alongwith)] [Substituted vide notification no. F. 19 (74)/Tpt/2000/Sectt./315 dated 23-08-2004] a licence fee of two thousand rupees.]
