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Supreme Court - Daily Orders

Department Of Communication, Delhi vs Qualcomm Incorporated on 15 December, 2017

     ITEM NO.64                            REGISTRAR COURT. 1              SECTION XVII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Civil Appeal                 No(s).   966/2014

     DEPARTMENT OF COMMUNICATION, DELHI                                 Appellant(s)

                                                      VERSUS

     QUALCOMM INCORPORATED                  & ANR.                      Respondent(s)


     Date : 15-12-2017 This appeal was called on for hearing today.


     For Appellant(s)
                                       Mr. Gautam Sharma, Adv.
                                       Mr. Gurmeet Singh Makker, AOR

     For Respondent(s)
                                        Mr. Ashwarya Sinha, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent Nos.1 and 2 are duly represented.

Statement of case may be filed within stipulated period.

Registry to process the matter for listing before the Hon'ble Court, as per rules.

KAPIL MEHTA Registrar 15.12.2017 rd Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2017.12.19 10:32:55 IST Reason: