Supreme Court - Daily Orders
Department Of Communication, Delhi vs Qualcomm Incorporated on 15 December, 2017
ITEM NO.64 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Civil Appeal No(s). 966/2014
DEPARTMENT OF COMMUNICATION, DELHI Appellant(s)
VERSUS
QUALCOMM INCORPORATED & ANR. Respondent(s)
Date : 15-12-2017 This appeal was called on for hearing today.
For Appellant(s)
Mr. Gautam Sharma, Adv.
Mr. Gurmeet Singh Makker, AOR
For Respondent(s)
Mr. Ashwarya Sinha, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos.1 and 2 are duly represented.
Statement of case may be filed within stipulated period.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
KAPIL MEHTA Registrar 15.12.2017 rd Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2017.12.19 10:32:55 IST Reason: