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State of Rajasthan - Section

Section 12 in Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968

12.

The name of the member elected under clause (c) of section 19, shall be forthwith intimated by the President of the Rajasthan Council of Medical Registration to the State Government for publication in the Official Gazette.