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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Assam - Subsection

Section 28(1)(a) in Assam Science & Technology University Act, 2009

(a)There shall be a Selection Committee for making recommendations, to the Executive Council for the appointment of Academic staff, Registrar, Treasurer, Librarian and other Officers of the University as may be provided by the Statutes consisting of the following members, namely:-
(i)the Vice-Chancellor as Chairperson of the Selection Committee,
(ii)three persons not holding any office of profit under the University - one to be nominated by the Chancellor, one to be nominated by the State Government and other to be nominated by the Executive Council,
(iii)the Registrar shall be the Member-Secretary of the Selection Committee except for the Selection Committee for the appointment of Registrar in which case the Vice-Chancellor shall nominate one person as Member-Secretary in consultation with the Executive Council;