Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Section 97] [Entire Act] Union of India - Subsection Section 97(c) in The Trade And Merchandise Marks Act, 1958 (c)the Registrar may, on an application made in the prescribed manner, re view his own decision.
