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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(23) in Orissa Minor Minerals Concession Rules, 2004

(23)If any mineral other than minor minerals is found in the area in course of mining operations for decorative stones, the lessee shall intimate in writing the fact to the Competent authority forthwith and the lease shall be terminated without payment of any compensation to the lessee.