Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 37 in The Maharashtra Air (Prevention and Control of Pollution) Rules, 1983 37. Annual report. - The annual report for the outgoing financial year under section 35 shall be prepared of the Board by the first day of the month of July in Form 'J'.
