Bombay High Court
Rabo Bank vs State Bank Of India on 18 January, 2021
Author: N. J. Jamadar
Bench: N. J. Jamadar
208-comss-1-2001.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT NO.01 OF 2001
Rabo Bank ...Plaintiff
vs.
State Bank of India ...Defendant
Mr. Rahul Narichania i/b. Mulla & Mulla, Sr. Advocate, for the Plaintiff
Mr. Gopalkrishna Nayak i/b. Flavia Legal, for the Defendant.
CORAM : N. J. JAMADAR, J.
DATE : JANUARY 18, 2021 P.C.:
. Heard the learned counsel for the parties.
2. With the consent of the learned counsels for the parties list on 2 nd February, 2021 on regular board for hearing and final disposal.
(N. J. JAMADAR, J.)
Digitally signed
V. S. by V. S. Parekar
Parekar Date: 2021.01.19
11:02:10 +0530
Vishal Parekar, P.A. ...1