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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(3) in Rajasthan Public Procurement Rules, 2012

(3)Any specific electronic bid opening procedures required, if electronic bidding is permitted, shall be as specified in the bidding documents. The bidders should be able to witness the opening of bids online in such procedure.