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Allahabad High Court

Vidhi Virodhi Balak, Lakhan vs State Of U.P. And Another on 28 July, 2021

Author: Gautam Chowdhary

Bench: Gautam Chowdhary





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

Court No. - 85
 

 
Case :- CRIMINAL REVISION No. - 2050 of 2018
 

 
Revisionist :- Vidhi Virodhi Balak, Lakhan
 
Opposite Party :- State of U.P. and Another
 
Counsel for Revisionist :- Surendra Kumar,Ajay Kumar Giri,Rajendra Prasad Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Gautam Chowdhary,J.
 

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