Allahabad High Court
Vidhi Virodhi Balak, Lakhan vs State Of U.P. And Another on 28 July, 2021
Author: Gautam Chowdhary
Bench: Gautam Chowdhary
HIGH COURT OF JUDICATURE AT ALLAHABAD Court No. - 85 Case :- CRIMINAL REVISION No. - 2050 of 2018 Revisionist :- Vidhi Virodhi Balak, Lakhan Opposite Party :- State of U.P. and Another Counsel for Revisionist :- Surendra Kumar,Ajay Kumar Giri,Rajendra Prasad Mishra Counsel for Opposite Party :- G.A. Hon'ble Gautam Chowdhary,J.
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