Section 8(3) in The Punjab Guru Gobind Singh Medical College, Faridkot (Acquisition and Miscellaneous Provisions) Act, 1978
(3)For the persons who, immediately before the appointed day, were the trustees for any pension, provident or gratuity fund or any other like fund constituted for the officers or other employees of the Guru Gobind Singh Medical College, there shall be substituted as trustees such persons as the State Government may, by general or special order, specify,
