Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 145] [Entire Act] State of Bihar - Subsection Section 145(3) in Bihar Minor Mineral Rules, 2017 (3)All references in any provisions of the rules so repealed shall be construed as references to the corresponding provisions of these rules.
