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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Tripura - Subsection

Section 67(2)(b) in Tripura Value Added Tax Act, 2004

(b)stop the vehicle or carrier at every check post set up under sub- section(l) or at any other place by an officer authorized by the Commissioner in this behalf;