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[Cites 0, Cited by 0] [Section 1117(9)] [Section 1117] [Entire Act]

State of Haryana - Subsection

Section 1117(9)(c) in Punjab Jail Manual

(c)The Executive Engineer of each Public Works Division should, as far as possible, inspect or direct one of his subordinates to inspect works made over to Superintendents of Jails for execution, while they are in progress, when they are of such a nature that some degree of professional supervision would be desirable. Superintending Engineers will also during tour examine them, as has been heretofore customary.