Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] Union of India - Subsection Section 22(1) in Banking Companies (Acquisition And Transfer of Undertaking) Act, 1969 (1)The Central Government, may, by notification in the Official Gazette, make such rules as it may think fit to carry out the provisions of this Act.
