Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 1 in Rules for Appointment to the Bihar Medical Service

1.

Appointments to the Bihar Medical Service shall be made-
(i)by direct recruitment from candidates not in Government employment;
(ii)by promotion from the Bihar Sub-Assistant Surgeons service.