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State of West Bengal - Section

Section 252 in The West Bengal Motor Vehicles Rules, 1989

252. First-aid box.

- Every public service vehicle shall carry a First Aid Box No. 3 containing the following articles :-
(a)A copy of the first-aid leaflet.
(b)Twenty-four sterilized finger dressings.
(c)Twelve sterilized hand or foot dressings.
(d)Twelve sterilized large or body dressings.
(e)One extra large, two large and three small sterilized burn dressings.
(f)Two 14 grams packets of sterilized cotton wool.
(g)A bottle of 2 per cent Tincture of Iodine.
(h)A bottle of Sal Volatile.
(i)Empty bottle fitted with cork, and camel hair brush for eye drops.
(j)Fifty-seven grams medicine glass :
Provided that the State Government may, by a general or special order, exempt from the provision of this rule any public service vehicle plying in such area or areas or on such particular route or routes, and on such conditions, if any. as may be specified in the order, if the State Government is satisfied that medical aid is readily available in such area or areas or route/routes.