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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(a) in The West Bengal Factories Rules, 1958

(a)to photograph any worker, to inspect, examine, measure, copy, photograph, sketch, direct testing of or test, as the case may be, any building or room, any plant machinery, applicance or apparatus, article or substance, any register or document or anything provided for in order to give effect to the provisions of the Act: