Supreme Court - Daily Orders
Prakash Atlanta Jv vs National Highways Authority Of India on 11 February, 2021
Bench: Uday Umesh Lalit, Indira Banerjee, K.M. Joseph
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ITEM NO.17 Court 4 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 25132/2013
(Arising out of impugned final judgment and order dated 12-02-2013
in EFA No. 4/2013 passed by the High Court Of Delhi At New Delhi)
PRAKASH ATLANTA JV Petitioner(s)
VERSUS
NATIONAL HIGHWAYS AUTHORITY OF INDIA Respondent(s)
(IA No. 77056/2013 - I.A. for permission to place add. facts & Add.
doc
IA No. 2/2013 - PERMISSION TO FILE ANNEXURES)
WITH
SLP(C) No. 36693/2013 (XIV)
(IA No. 84855/2015 - IA FOR INTERVENTION
IA No. 1/2016 - INTERVENTION APPLICATION)
SLP(C) No. 18159/2014 (XIV)
SLP(C) No. 15047/2017 (XIV)
SLP(C) No. 18847/2019 (XIV)
Date : 11-02-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Chirag M. Shroff, AOR
Ms. Abhilasha Bharti, Advocate(3)
Mr. Sushant Dogra, Advocate
Mr.Tushar Mehta, SG
Ms.Neetica Sharma, Advocate
Mr. Dhruv Nayar, Advocate
Signature Not Verified
M/S. M. V. Kini & Associates, AOR
Digitally signed by
Indu Marwah
Date: 2021.02.13
For Respondent(s)
11:34:55 IST
Reason: Mr. K.parameshwar, AOR
Mr. M.V. Mukunda, Adv.
Mr. Amit George, Adv.
Ms. A. Srigurupriya, Adv.
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Mr. Chirag M. Shroff, AOR
Ms. Abhilasha Bharti, Advocate(3)
Mr. Sushant Dogra, Advocate
Mr. R. Sathish, AOR
Mr. P.P Khurana, Sr Advocate
Mr. Ravi Prakash, Advocate
Ms. Rimali Batra, Advocate
Mr. Mahip Singh, Advocate
Mr. Chandra Prakash, AOR
Mr. M. P. Vinod, AOR
Mr Nakul Dewan Sr Adv
Mr Mahesh Agarwal Adv
Mr Rishi Agarwal Adv
Mr. Ankur Saigal, Advocate
Ms Malavika Lal, Adv
Ms Shruti Arora, Adv
Mr. Sambit, Advocate
Mr. E. C. Agrawala, AOR
Mr. Subhasish Bhowmick, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 23.02.2021.
(INDU MARWAH) (PRADEEP KUMAR) COURT MASTER (SH) BRANCH OFFICER