Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Supreme Court - Daily Orders

Prakash Atlanta Jv vs National Highways Authority Of India on 11 February, 2021

Bench: Uday Umesh Lalit, Indira Banerjee, K.M. Joseph

                                                  1

     ITEM NO.17                Court 4 (Video Conferencing)               SECTION XIV

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).   25132/2013

     (Arising out of impugned final judgment and order dated 12-02-2013
     in EFA No. 4/2013 passed by the High Court Of Delhi At New Delhi)

     PRAKASH ATLANTA JV                                                Petitioner(s)

                                                 VERSUS

     NATIONAL HIGHWAYS AUTHORITY OF INDIA                              Respondent(s)

     (IA No. 77056/2013 - I.A. for permission to place add. facts & Add.
     doc
      IA No. 2/2013 - PERMISSION TO FILE ANNEXURES)

     WITH
     SLP(C) No. 36693/2013 (XIV)
     (IA No. 84855/2015 - IA FOR INTERVENTION
     IA No. 1/2016 - INTERVENTION APPLICATION)

         SLP(C) No. 18159/2014 (XIV)

         SLP(C) No. 15047/2017 (XIV)

         SLP(C) No. 18847/2019 (XIV)

     Date : 11-02-2021 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT
                         HON'BLE MS. JUSTICE INDIRA BANERJEE
                         HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioner(s)             Mr. Chirag M. Shroff, AOR
                                   Ms. Abhilasha Bharti, Advocate(3)
                                   Mr. Sushant Dogra, Advocate

                                   Mr.Tushar Mehta, SG
                                   Ms.Neetica Sharma, Advocate
                                   Mr. Dhruv Nayar, Advocate
Signature Not Verified
                                    M/S.   M. V. Kini & Associates, AOR
Digitally signed by
Indu Marwah
Date: 2021.02.13
     For Respondent(s)
11:34:55 IST
Reason:                            Mr.   K.parameshwar, AOR
                                   Mr.   M.V. Mukunda, Adv.
                                   Mr.   Amit George, Adv.
                                   Ms.   A. Srigurupriya, Adv.
                                 2

                    Mr. Chirag M. Shroff, AOR
                    Ms. Abhilasha Bharti, Advocate(3)
                    Mr. Sushant Dogra, Advocate

                    Mr. R. Sathish, AOR

                    Mr. P.P Khurana, Sr Advocate
                     Mr. Ravi Prakash, Advocate
                    Ms. Rimali Batra, Advocate
                    Mr. Mahip Singh, Advocate
                    Mr. Chandra Prakash, AOR
                    Mr. M. P. Vinod, AOR

                    Mr Nakul Dewan Sr Adv
                    Mr Mahesh Agarwal Adv
                    Mr Rishi Agarwal Adv
                    Mr. Ankur Saigal, Advocate
                    Ms Malavika Lal, Adv
                    Ms Shruti Arora, Adv
                    Mr. Sambit, Advocate
                    Mr. E. C. Agrawala, AOR
                    Mr. Subhasish Bhowmick, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

List on 23.02.2021.

(INDU MARWAH) (PRADEEP KUMAR) COURT MASTER (SH) BRANCH OFFICER