Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3)(z) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

(z)Smoking, open flames are prohibited inside the manhole as well as in the immediate vicinity of open manholes.
(za)In the event of a sudden or unpredictable atmospheric change, an emergency escape breathing apparatus with atleast a 10 minute air supply is worn.