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Madhya Pradesh High Court

Sunil Kumar Dhurve vs Saurabh Yadav on 11 May, 2023

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

                                                            1
                             IN      THE    HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                      BEFORE
                                     HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL
                                                  ON THE 11 th OF MAY, 2023
                                               CIVIL REVISION No. 712 of 2022

                            BETWEEN:-
                            SUNIL KUMAR DHURVE S/O AGHAN SINGH DHURVE,
                            AGED ABOUT 22 YEARS, OCCUPATION: CASTE GOND ST
                            GRAM KATANGA MAL POLICE STATION AND TEHSIL
                            BICHHIYA DISTRICT MANDLA M.P. (MADHYA
                            PRADESH)

                                                                                       .....PETITIONER
                            (NONE)

                            AND
                            1.    SAURABH YADAV S/O GYANI LAL YADAV
                                  OCCUPATION: VEHICLE DRIVER GRAM MANJHI
                                  KHATOLA POLICE STATION AND TEHSIL
                                  BICHHIYA DISTRICT MANDLA M.P. (MADHYA
                                  PRADESH)

                            2.    NOKHE LAL YADAV S/O TANNU LAL YADAV,
                                  AGED ABOUT 54 YEARS, OCCUPATION: OWNER
                                  OF VEHICLE R/O WARD NO. 3 YADAV MOHALLA
                                  KATANGA MAL PS AND TEHSIL BICHHIYA
                                  DISTRICT MANDLA (MADHYA PRADESH)

                            3.    THE NATIONAL INSURANCE CO. LTD. THROUGH
                                  BRANCH MANAGER BRANCH OFFICE ASTHA
                                  COMPLEX CIVIL LINES RANI AWANTI WARD
                                  MANDLA    DISTRICT  MANDLA      (MADHYA
                                  PRADESH)

                                                                                    .....RESPONDENTS


                                  This revision coming on for admission this day, th e court passed the
                            following:
                                                             ORDER

In the light of order passed in Civil Revision No.72/2023 dated Signature Not Verified Signed by: KUMARI PALLAVI SINHA Signing time: 5/12/2023 2:54:18 PM 2 31.01.2023 (Smt. Sangeeta Namdeo and another vs. Indrapath @ Munna Yadav and others), the present civil revision is not maintainable.

However, the Registry is directed to convert the Civil Revision into Misc. Appeal and to re-register the same accordingly.

Certainly, the petitioner has to pay the requisite Court fee on the amount claimed.

A copy of order passed in Civil Revision No.72/2023 be retained in the present case.

(DWARKA DHISH BANSAL) JUDGE Pallavi Signature Not Verified Signed by: KUMARI PALLAVI SINHA Signing time: 5/12/2023 2:54:18 PM