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[Cites 0, Cited by 46] [Entire Act]

Union of India - Section

Section 159 in The Motor Vehicles Act, 1988

159. Information to be given regarding accident. - The police officer shall, during the investigation, prepare an accident information report to facilitate the settlement of claim in such form and manner, within three months and containing such particulars and submit the same to the Claims Tribunal and such other agency as may be prescribed.