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State of Kerala - Section

Section 101 in Kerala Factories Rules, 1957

101. Supply of milk and refreshment.

- Al least half a pint of clean pure milk shall be available for each child, on every day it is accommodated in the creche and the mother of such a child shall be allowed in the course of her daily work. 2 intervals of at least 15 minute each to feed the child. For children above two years of age there shall be provided in addition an adequate supply of wholesome refreshment.