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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(8) in Rajasthan Animal Husbandry Service Rules, 1963

(8)that the seniority inter se of the persons adjudged suitable under proviso (3) to rule 6 shall be determined by the Appointing Authority on the recommendations of the Committee referred to in rule 24.