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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(ii) in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983

(ii)the Governor may create such additional, temporary or permanent posts from time to time as he may consider proper.