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[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(3)(iii) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

(iii)Here write the name of the Board or person or body of persons or Officer from whom the sample was received.