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Jharkhand High Court

Kaushalya Infrastructure Development ... vs Road Construction on 19 December, 2012

Author: Narendra Nath Tiwari

Bench: Narendra Nath Tiwari

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         W.P.C. No. 4220 of 2012

          Kaushalya Infrastructure Development Corporation
          Limited                                     ......Petitioner
                                       Versus
          The State of Jharkhand & Ors.               ....Respondents
                                       -----
          Coram:HON'BLE MR. JUSTICE NARENDRA NATH TIWARI

          For the Petitioner         : Mr. Ajay Kumar, Advocate
          For the State              : JC to AG.
                                     -----
07/19.12.2012

Learned JC to AG submitted that the counter affidavit is in process and it is expected to be filed within a couple of days. For that purpose, he prays for two weeks' time.

Prayer is allowed.

Put up this case on 22.01.2013.

Till then, the interim order dated 24.09.2012 shall continue.

( Narendra Nath Tiwari, J) Rakesh/