Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 48 in The Maharashtra Animal and Fishery Sciences University Act, 1998

48. Directions for maintenance of accounts.

- It shall be competent for the State Government to give directions to the University regarding the manner in which the accounts relating to certain specific activities should be maintained and the University shall act according to the directions of the State Government.