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[Cites 0, Cited by 1] [Section 128] [Entire Act]

Union of India - Subsection

Section 128(c) in Finance Act, 2020

(c)in sub-section (3), for the words "goods held in stock on the appointed day subject to", the words "goods held in stock on the appointed day, within such time and in such manner as may be prescribed, subject to" shall be substituted and shall be deemed to have been substituted;