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Delhi High Court - Orders

Chintels India Pvt Ltd vs Deputy Commissioner Of Income Tax ... on 10 January, 2024

Author: Yashwant Varma

Bench: Yashwant Varma, Purushaindra Kumar Kaurav

                                    $~7, 8, 34 to 63
                                    *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +        W.P.(C) 5313/2023 & CM APPL 20713/2023
                                             CHINTELS INDIA PVT LTD.             ..... Petitioner
                                                           Through: Mr. Kapil Goel & Mr. Sandeep
                                                                     Goel, Advs.
                                                           versus

                                             DEPUTY COMMISSIONER OF INCOME
                                             TAX CIRCLE 73(1), DELHI              ..... Respondent
                                                            Through: Mr. Aseem Chawla, SSC with
                                                                     Ms. Pratishtha Chaudhary, Mr.
                                                                     Aditya Gupta & Mr. Navin
                                                                     Rohila, Advs.
                                    8
                                    +        W.P.(C) 9483/2019 & CM APPL 39041/2019
                                             PURI CONSTRUCTIONS PRIVATE LIMITED ..... Petitioner
                                                              Through: Mr. Puneet Agarwal, Mr.
                                                                       Yuvraj Singh & Mr. Chetan
                                                                       Kumar, Advs.
                                                              versus

                                             ADDITIONAL COMMISSIONER OF & ORS. .... Respondents
                                                          Through: Mr. Aseem Chawla, SSC with
                                                                   Ms. Pratishtha Chaudhary, Mr.
                                                                   Aditya Gupta & Mr. Navin
                                                                   Rohila, Advs.
                                    34
                                    +        W.P.(C) 11232/2019 & CM APPL. 46219/2019
                                             NATUREVILLE PROMOTERS
                                             PRIVATE LIMITED                       ..... Petitioner
                                                              Through: Mr. Puneet Agarwal, Mr.
                                                                       Yuvraj Singh, Mr. Chetan
                                                                       Kumar, Advs.
                                                              versus

                                             UNION OF INDIA & ORS.                                                   ..... Respondents
                                                           Through:                                     Mr. Zoheb Hossain, SSC with
                                                                                                        Mr. Sanjeev Menon, JSC.
                                    35


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:37:20
                                     +        W.P.(C) 3850/2021
                                             RPS INFRASTRUCTURE LIMITED               ..... Petitioner
                                                              Through: Mr. Ved Jain, Mr. Nischay
                                                                       Kantoor & Mr. Soniya Dodeja,
                                                                       Advs.
                                                              versus

                                             ASSISTANT COMMISSIONER OF INCOME TAX,
                                             CIRCLE-78, TDS-02                     ..... Respondent
                                                            Through: Mr. Sunil Agarwal, SSC with
                                                                     Mr. Shivansh Pandya, Mr.
                                                                     Utkarsh Tiwari, Advs.
                                    36
                                    +        W.P.(C) 4909/2023
                                             M/S RAMPRASTHA ESTATES PVT. LTD         ..... Petitioner
                                                              Through: Mr. Puneet Agarwal, Mr.
                                                                       Yuvraj Singh, Mr. Chetan
                                                                       Kumar, Advs.
                                                              versus

                                             UNION OF INDIA & ORS.                                                   ..... Respondents
                                                           Through:                                     Ms. Bakshi Vinita, SPC for R-
                                                                                                        1/ UOI.
                                    37
                                    +        W.P.(C) 4097/2021 & CM APPLs. 21620/2021, 21621/2021
                                             NOVA REALTORS PVT LTD                      ..... Petitioner
                                                              Through: Mr. Satyen Sethi & Mr. Arta
                                                                       Trana Panda, Advs.

                                                                                versus

                                             INCOME TAX OFFICER                                                        ..... Respondent
                                                          Through:                                      Mr. Sunil Agarwal, SSC with
                                                                                                        Mr. Shivansh Pandya, Mr.
                                                                                                        Utkarsh Tiwari, Advs.
                                    38
                                    +        W.P.(C) 4281/2021 & CM APPL. 47286/2021
                                             M/S ALPHA CORP DEVELOPMENT
                                             PVT LTD                               ..... Petitioner
                                                              Through: None




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:37:20
                                                                                 versus

                                             ASSISTANT COMMISISONER OF
                                             INCOME TAX & ANR.                  ..... Respondents
                                                          Through: Mr. Puneet Rai, Mr. Ashvini
                                                                   Kumar, Mr. Rishabh Nangia,
                                                                   Advs. for Income Tax.
                                    39
                                    +        W.P.(C) 11552/2021 & CM APPL. 35649/2021
                                             M/S VIPUL SEZ DEVELOPERS PVT. LTD.        ..... Petitioner
                                                              Through: Mr. Sumit K. Batra, Mr.
                                                                       Manish Khurana, Ms. Priyanka
                                                                       Jindal, Advs.
                                                              versus

                                             UNION OF INDIA & ORS.                                                    ..... Respondents
                                                           Through:                                     Mr. Asheesh Jain, CGSC with
                                                                                                        Mr. Gaurav Jain, Adv. for R-1.
                                                                                                        Mr. Zoheb Hossain, SSC with
                                                                                                        Mr. Sanjeev Menon, JSC.
                                    40
                                    +        W.P.(C) 4778/2021 & CM APPLs. 14735/2021, 22303/2021
                                             M/S ALPHA CORP DEVELOPMENT
                                             PVT. LTD.                             ..... Petitioner
                                                              Through: None
                                                              versus

                                             INCOME TAX OFFICER & ANR.            ..... Respondent
                                                          Through: Mr. Puneet Rai, Mr. Ashvini
                                                                   Kumar, Mr. Rishabh Nangia,
                                                                   Advs. for Income Tax.
                                    41
                                    +        W.P.(C) 5319/2021 & CM APPL. 16386/2021
                                             COUNTRYWIDE PROMOTERS PVT. LTD. ..... Petitioner
                                                              Through: Mr. Piyush Kaushik, Adv.
                                                              versus

                                             COMMISSIONER OF INCOME TAX (TDS)-1, DELHI &
                                             ANR.                            ..... Respondents
                                                         Through: Mr. Puneet Rai, Mr. Ashvini
                                                                  Kumar, Mr. Rishabh Nangia,



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:37:21
                                                                                                         Advs. for Income Tax.
                                    42
                                    +        W.P.(C) 5683/2021 & CM APPL. 17766/2021
                                             M/S RAMPRASTHA ESTATES PVT. LTD.        ..... Petitioner
                                                              Through: Mr. Puneet Agarwal, Mr.
                                                                       Yuvraj Singh, Mr. Chetan
                                                                       Kumar, Advs.
                                                              versus

                                             UNION OF INDIA & ORS.                                                    ..... Respondents
                                                           Through:                                     Mr. Bhagwan Swaroop Shukla,
                                                                                                        CGSC with Mr. Vinay Shukla
                                                                                                        & Mr. Sharvan Kumar Shukla,
                                                                                                        Advs. for Resp./UOI.
                                                                                                        Mr. Sunil Agarwal, Sr. SC with
                                                                                                        Mr. Shivansh Pandya, Mr.
                                                                                                        Utkarsh Tiwari, Advs.
                                    43
                                    +        W.P.(C) 5715/2021 & CM APPL. 17894/2021
                                             M/S FLORENTINE ESTATES OF INDIA LTD. ..... Petitioner
                                                              Through: Mr. Puneet Agarwal, Mr.
                                                                       Yuvraj Singh, Mr. Chetan
                                                                       Kumar, Advs.
                                                              versus

                                             UNION OF INDIA & ORS.                                                    ..... Respondents
                                                           Through:                                     Mr. Ravi Prakash, CGSC with
                                                                                                        Ms. Usha Jamnal, Adv. for
                                                                                                        Resp./UOI.
                                                                                                        Mr. Sunil Agarwal, Sr. SC with
                                                                                                        Mr. Shivansh Pandya, Mr.
                                                                                                        Utkarsh Tiwari, Advs.
                                    44
                                    +        W.P.(C) 11531/2021 & CM APPL. 35542/2021
                                             M/S VIPUL SEZ DEVELOPERS PVT. LTD.        ..... Petitioner
                                                              Through: Mr. Sumit Batra, Mr. Manish
                                                                       Khurana, Ms. Priyanka Jindal,
                                                                       Advs.
                                                              versus

                                             UNION OF INDIA & ORS.                                                         ..... Respondents



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:37:21
                                                                                 Through:                Mr. Asheesh Jain, CGSC with
                                                                                                        Mr. Gaurav Jain, Adv. for R-1.
                                                                                                        Mr. Zoheb Hossain, SSC with
                                                                                                        Mr. Sanjeev Menon, JSC.
                                    45
                                    +        W.P.(C) 299/2022 & CM APPL. 848/2022
                                             RAHEJA DEVELOPERS LIMITED                 ..... Petitioner
                                                              Through: Mr. Pratyush Raj & Ms. Riddhi
                                                                       Jain, Advs.
                                                              versus

                                             ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE
                                             78(1) DELHI AND ORS.                  ..... Respondents
                                                            Through: Ms. Akanksha Kaur, Ms.
                                                                     Versha Singh, Advs. for UOI.
                                                                     Mr. Zoheb Hossain, SSC with
                                                                     Mr. Sanjeev Menon, JSC.
                                    46
                                    +        W.P.(C) 4033/2022 & CM APPL. 12047/2022
                                             RAHEJA DEVELOPERS LIMITED                  ..... Petitioner
                                                              Through: Mr. Pratyush Raj & Ms. Riddhi
                                                                       Jain, Advs.

                                                                                versus

                                             ASSISTANT COMMISSIONER OF
                                             INCOME TAX & ORS.                 ..... Respondents
                                                          Through: Ms. Akanksha Kaur, Ms.
                                                                   Versha Singh, Advs. for UOI.
                                                                   Mr. Zoheb Hossain, SSC with
                                                                   Mr. Sanjeev Menon, JSC.
                                    47
                                    +        W.P.(C) 4498/2022 & CM APPL. 13457-13458/2022
                                             BENCHMARK INFOTECH PVT LTD                  ..... Petitioner
                                                              Through: Mr. Satyen Sethi & Mr. Arta
                                                                       Trana Panda, Advs.
                                                              versus

                                             INCOME TAX OFFICER TDS WARD73(3) ..... Respondent
                                                          Through: Mr. Puneet Rai, Mr. Ashvini
                                                                   Kumar, Mr. Rishabh Nangia,



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:37:21
                                                                                                         Advs. for Income Tax.
                                    48
                                    +        W.P.(C) 4554/2022 & CM APPL. 13664-13665/2022
                                             RPS INFRASTRUCTURE LIMITED                ..... Petitioner
                                                              Through: Mr. Ved Jain, Mr. Nischay
                                                                       Kantoor & Mr. Soniya Dodeja,
                                                                       Advs.
                                                              versus

                                             ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-
                                             78-1 & ANR.                       ..... Respondents
                                                          Through: Mr. Sanjay Kumar, Adv.
                                    49
                                    +        W.P.(C) 4647/2022 & CM APPL. 13960/2022
                                             RPS INFRASTRUCTURE LIMITED               ..... Petitioner
                                                              Through: Mr. Ved Jain, Mr. Nischay
                                                                       Kantoor & Mr. Soniya Dodeja,
                                                                       Advs.
                                                              versus

                                             ASSISTANT COMMISSIONER OF INCOME TAX,
                                             CIRCLE- 78-1 & ANR.                  ..... Respondents
                                                             Through: Mr. Sanjay Kumar, Adv.
                                    50
                                    +        W.P.(C) 5365/2022 & CM APPL. 16059/2022
                                             ONE POINT REALITY PVT LTD                 ..... Petitioner
                                                              Through: Mr. Salil Kapoor, Ms. Ananya
                                                                       Kapoor, Mr. Utkarsh Kumar
                                                                       Gupta, Mr. Tarun Chanana &
                                                                       Mr. Sumit Lalchandani, Advs.
                                                              versus

                                             INCOME TAX OFFICER, WARD
                                             76(2) & ANR.                     ..... Respondents
                                                          Through: Mr. Kamal Kant Jha, Sr. PC
                                                                   with Mr. Avinash Singh, Adv.
                                                                   for UOI.
                                                                   Mr. Sunil Agarwal, Sr. SC with
                                                                   Mr. Shivansh Pandya, Mr.
                                                                   Utkarsh Tiwari, Advs.
                                    51



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:37:21
                                     +        W.P.(C) 5367/2022 & CM APPL. 16062/2022
                                             ONE HEIGHT COLONIZERS PVT. LTD.                                                    ..... Petitioner
                                                              Through: None

                                                                                versus

                                             INCOME TAX OFFICER, WARD
                                             76(2) & ANR.                      ..... Respondents
                                                          Through: Mr. Sanjay Kumar, Adv.
                                    52
                                    +        W.P.(C) 6552/2022 & CM APPL. 19907-19908/2022
                                             JAGRAN DEVELOPERS PVT. LTD.                ..... Petitioner
                                                              Through: Mr. Salil Kapoor, Ms. Ananya
                                                                       Kapoor, Mr. Utkarsh Kumar
                                                                       Gupta, Mr. Tarun Chanana &
                                                                       Mr. Sumit Lalchandani, Advs.
                                                              versus

                                             NATIONAL FACELESS ASSESSMENT
                                             CENTRE                                                                        ..... Respondent
                                                          Through: None
                                    53
                                    +        W.P.(C) 6558/2022 & CM APPL. 19924-19925/2022
                                             JAGRAN DEVELOPERS PVT. LTD.               ..... Petitioner
                                                              Through: Mr. Salil Kapoor, Ms. Ananya
                                                                       Kapoor, Mr. Utkarsh Kumar
                                                                       Gupta, Mr. Tarun Chanana &
                                                                       Mr. Sumit Lalchandani, Advs.
                                                              versus

                                             NATIONAL FACELESS ASSESSMENT
                                             CENTRE                                                                        ..... Respondent
                                                          Through: None
                                    54
                                    +        W.P.(C) 6631/2022 & CM APPL. 20143-20144/2022
                                             ANSAL PROPERTIES AND
                                             INFRASTRUCTURE LTD                    ..... Petitioner
                                                              Through: Mr. Tapas Ram Mishra, Adv.

                                                                                versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:37:21
                                              DY COMMISSIONER OF INCOME
                                             TAX CIRCLE 73(1)                    ..... Respondent
                                                            Through: Mr. Aseem Chawla, Sr. SC
                                                                     with Ms. Pratishtha Chaudhary,
                                                                     Mr. Aditya Gupta, Mr. Navin
                                                                     Rohila, Advs. for Revenue.
                                    55
                                    +        W.P.(C) 6694/2022 & CM APPL. 20332-20333/2022
                                             M/S FLORENTINE ESTATES OF INDIA LTD. ..... Petitioner
                                                              Through: Mr. Puneet Agarwal, Mr.
                                                                       Yuvraj Singh, Mr. Chetan
                                                                       Kumar, Advs.
                                                              versus

                                             UNION OF INDIA & ORS.                                                    ..... Respondents
                                                           Through:                                     Mr. Ravi Prakash, CGSC with
                                                                                                        Ms. Usha Jamnal, Adv. for
                                                                                                        Resp./UOI.
                                                                                                        Mr. Sunil Agarwal, Sr. SC with
                                                                                                        Mr. Shivansh Pandya, Mr.
                                                                                                        Utkarsh Tiwari, Advs.
                                    56
                                    +        W.P.(C) 6737/2022 & CM APPL. 20450-20451/2022
                                             ACTIVE PROMOTERS PRIVATE LIMITED ..... Petitioner
                                                              Through: Mr. Salil Kapoor, Ms. Ananya
                                                                       Kapoor, Mr. Utkarsh Kumar
                                                                       Gupta, Mr. Tarun Chanana &
                                                                       Mr. Sumit Lalchandani, Advs.
                                                              versus

                                             INCOME TAX OFFICER WARD
                                             73(1), DELHI                      ..... Respondent
                                                          Through: Mr. Aseem Chawla, Sr. SC
                                                                   with Ms. Pratishtha Chaudhary,
                                                                   Mr. Aditya Gupta, Mr. Navin
                                                                   Rohila, Advs. for Revenue.
                                    57
                                    +        W.P.(C) 6893/2022 & CM APPL. 21015/2022
                                             M/S OMAXE LTD                           ..... Petitioner
                                                              Through: Mr. Puneet Agarwal, Mr.
                                                                       Yuvraj Singh, Mr. Chetan



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:37:21
                                                                                                         Kumar, Advs.


                                                                                versus

                                             DEPUTY COMMISSIONER OF
                                             INCOME TAX & ORS.                 ..... Respondents
                                                          Through: Mr. Zoheb Hossain, SSC with
                                                                   Mr. Sanjeev Menon, JSC.
                                    58
                                    +        W.P.(C) 7978/2022 & CM APPLs. 24381/2022, 36849/2022
                                             RAHEJA DEVELOPERS LIMITED                  ..... Petitioner
                                                              Through: Mr. Pratyush Raj & Ms. Riddhi
                                                                       Jain, Advs.
                                                              versus

                                             ASSISTANT COMMISSIONER OF
                                             INCOME TAX & ORS.                 ..... Respondents
                                                          Through: Ms. Akanksha Kaur, Ms.
                                                                   Versha Singh, Advs. for UOI.
                                                                   Mr. Zoheb Hossain, SSC with
                                                                   Mr. Sanjeev Menon, JSC.
                                    59
                                    +        W.P.(C) 9236/2022 & CM APPL. 27686/2022
                                             M/S TS REALTECH PVT. LTD                ..... Petitioner
                                                              Through: Mr. Puneet Agarwal, Mr.
                                                                       Yuvraj Singh, Mr. Chetan
                                                                       Kumar, Advs.
                                                              versus

                                             UNION OF INDIA & ORS.                                                     ..... Respondents
                                                           Through:                                     Mr. Gigi C. George & Mr.
                                                                                                        Dheeraj Singh, Advs. for
                                                                                                        Resp./UOI.
                                                                                                        Mr. Aseem Chawla, Sr. SC
                                                                                                        with Ms. Pratishtha Chaudhary,
                                                                                                        Mr. Aditya Gupta, Mr. Navin
                                                                                                        Rohila, Advs. for Revenue.
                                    60
                                    +        W.P.(C) 11184/2022 & CM APPL. 32877/2022
                                             M/S ONE POINT REALITY PRIVATE LIMITED



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:37:21
                                                                                                                          ..... Petitioner
                                                                                Through:                Mr. Salil Kapoor, Ms. Ananya
                                                                                                        Kapoor, Mr. Utkarsh Kumar
                                                                                                        Gupta, Mr. Tarun Chanana &
                                                                                                        Mr. Sumit Lalchandani, Advs.
                                                                                versus

                                             INCOME TAX OFFICER WARD 76(2), DELHI .. Respondent
                                                          Through: Mr. Zoheb Hossain, SSC with
                                                                   Mr. Sanjeev Menon, JSC.
                                    61
                                    +        W.P.(C) 11220/2022 & CM APPL. 32975/2022
                                             M/S ONE POINT REALITY
                                             PRIVATE LIMITED                       ..... Petitioner
                                                              Through: Mr. Salil Kapoor, Ms. Ananya
                                                                       Kapoor, Mr. Utkarsh Kumar
                                                                       Gupta, Mr. Tarun Chanana &
                                                                       Mr. Sumit Lalchandani, Advs.
                                                              versus

                                             INCOME TAX OFFICER WARD
                                             76(2), DELHI                      ..... Respondent
                                                          Through: Mr. Zoheb Hossain, SSC with
                                                                   Mr. Sanjeev Menon, JSC.
                                    62
                                    +        W.P.(C) 11706/2022 & CM APPL. 34819/2022 (Ex.)
                                             M/S PURI CONSTRUCTION LIMITED             ..... Petitioner
                                                              Through: Mr. Puneet Agarwal, Mr.
                                                                       Yuvraj Singh, Mr. Chetan
                                                                       Kumar, Advs.
                                                              versus

                                             UNION OF INDIA & ORS.                                                   ..... Respondents
                                                           Through:                                     Mr. Bhagwan Swaroop Shukla,
                                                                                                        CGSC with Mr. Vinay Shukla
                                                                                                        & Mr. Sharvan Kumar Shukla,
                                                                                                        Advs. for Resp./UOI.
                                    63
                                    +        W.P.(C) 4920/2023 & CM APPL. 19028-19029/2023
                                             BRAHMA CITY PRIVATE LIMITED               ..... Petitioner
                                                              Through: Mr. Bhagwan Swaroop Shukla,



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:37:21
                                                                                                         CGSC with Mr. Vinay Shukla
                                                                                                        & Mr. Sharvan Kumar Shukla,
                                                                                                        Advs. for Resp./UOI.
                                                                                                        Mr. Salil Kapoor, Ms. Ananya
                                                                                                        Kapoor, Mr. Utkarsh Kumar
                                                                                                        Gupta, Mr. Tarun Chanana &
                                                                                                        Mr. Sumit Lalchandani, Advs.
                                                                                versus

                                             INCOME TAX OFFICER WARD 73 3
                                             DELHI & ANR.                         ..... Respondents
                                                          Through: Mr. Puneet Rai, Mr. Ashvini
                                                                     Kumar, Mr. Rishabh Nangia,
                                                                     Advs. for Income Tax.
                                             CORAM:
                                             HON'BLE MR. JUSTICE YASHWANT VARMA
                                             HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
                                             KAURAV
                                                          ORDER

% 10.01.2024 Learned counsels for the petitioners have concluded their submissions. In order to enable learned counsels for the respondents to address their submissions, let this batch be called again on 15.01.2024 as part heard in the category of "End of Board".

YASHWANT VARMA, J.

PURUSHAINDRA KUMAR KAURAV, J.

JANUARY 10, 2024/kk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 03:37:21