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State of Assam - Section

Section 5 in The Assam Drugs Control Organisation Service Rules, 1994

5. Method of recruitment.

- Recruitment to the service shall be made in the manner prescribed hereinafter:
(1)Recruitment to the cadre of Drugs Controller, Assistant Drugs Controller and Senior Inspector of Drugs shall be made by promotion only.
(2)Recruitment to the cadre of the Inspector of Drugs shall be made by direct recruitment only.