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[Cites 0, Cited by 0] [Section 419] [Entire Act]

State of Goa - Subsection

Section 419(5) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(5)Movables shall be sold by auction at the place where they are lying or in a nearby place where they may be transferred without causing damage or heavy expenses.