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NCT Delhi - Section

Section 74 in Delhi Wakf Board Regulations, 1963

74. Books to be kept at the office of the Board.

- The following Books and Registers shall be kept in the office of the Board:-
(a)Register(s) of wakfs in the form prescribed under the Delhi Wakf Rules.
(b)Wakf Property Register.
(c)Wakf Fund Register.
(d)Loan Register.
(e)Minute Books of the meetings of the Board and the Committees.
(f)Account Books.
(g)Register showing the list of members of the Board and its Committees, officers and staff including Imams and Moazzans.
(h)Cash Book.
(i)Mad-e-Amanat Register.