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[Cites 0, Cited by 0] [Section 8A(1)] [Section 8A] [Entire Act]

State of Tamilnadu - Subsection

Section 8A(1)(b) in Tamil Nadu Pension Rules, 1978

(b)whose activities are prejudicial to the maintenance of harmony between different religious, racial, language or regional groups or castes or communities and which disturbs or is likely to disturb the public tranquility; or