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State of West Bengal - Section

Section 1 in The Durgapur (Development And Control Of Building Operations) Act, 1958

1. Short title, extent and commencement. -

(1)This Act may be called the Durgapur (Development and Control of Building Operations) Act, 1958.
(2)It extends to the whole of the Durgapur area.
(3)It shall come into force on such day as the State Government may, by notification, appoint.