Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 7 in The Rajasthan State Road Transport Services (Development) Rules, 1965 7. Publication of the approved Scheme. - Subject to the proviso to sub-section (3) of section 68-D of the Act, the scheme so approved or modified shall be published in the official Gazette.
