Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax ... vs M/S Mayank Traders (P) Ltd on 8 July, 2016
Bench: Anil R. Dave, L. Nageswara Rao
ITEM NO.6 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)No.........../2016
(CC No(s).9142/2016)
(Arising out of impugned final judgment and order dated 20/08/2015
in ITA No.477/2015 passed by the High Court Of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX (CENTRAL-II) Petitioner(s)
VERSUS
M/S MAYANK TRADERS (P) LTD Respondent(s)
(With appln.(s) for c/delay in filing SLP and office report)
Date : 08/07/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Sanyat Lodha,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No.4447/2016.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2016.07.08 16:31:04 IST Reason: